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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(2)(c) in The U.P. Fire Prevention And Fire Safety Act, 2005

(c)the form in which an appeal shall be made and the fees that shall accompany such appeal under sub-section (2) of Section 9;