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[Cites 0, Cited by 0] [Section 106A] [Entire Act]

Union of India - Subsection

Section 106A(v) in The Drugs and Cosmetics Rules, 1945

(v)[ In case the Homeopathic medicine contains alcohol, the alcohol content in percentage by volume in terms of ethyl alcohol shall be stated on the label:] [Substituted by Notification No. F. 1-59/68-D, dated 19.11.1969.]