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[Cites 0, Cited by 0] [Section 31(3)] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(3)(b) in The Wild Life (Protection) (Rajasthan) Rules, 1977

(b)whether the person has been convicted of any offence under the provisions of the Act or the rules made thereunder or under any of the provisions of an Act repealed by section 65 of the Act;