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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(3) in The U.P. Homoeopathic Medical Colleges (Acquisition and Miscellaneous Provisions) Act, 1981

(3)If any vacancy occurs in the post of a teacher or other employee in any Scheduled College at any time after the commencement of this Act, and a teacher or other employee serving in any Homoeopathic Medial College (other than a Scheduled College) on the date immediately preceding the date of such commencement applies for appointment to any such post carrying the same rank or grade, then such teacher or employee shall be entitled to a preference over other applicants provided he fulfils the minimum qualifications prescribed therefor.