Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 4(1)] [Section 4] [Entire Act] State of Andhra Pradesh - Subsection Section 4(1)(b) in Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955. (b)lands in respect of which any person is entitled to be registered under Sections 5, 6, 7 and 8 of the Act;