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[Cites 0, Cited by 0] [Section 80A] [Entire Act]

State of Jharkhand - Subsection

Section 80A(6) in Bihar Factories Rules, 1950

(6)The Occupier/Manager of the Factory shall also maintain a register showing the names, designation, address and the number of the identity card of the workers to whom identity card have been issued and a copy of the attested photograph mentioned in sub-rule (3) shall also be affixed in it against the name of the workmen.