Himachal Pradesh High Court
Meena Thakur vs . State Of H.P. And Ors. on 23 May, 2022
Bench: Sabina, Satyen Vaidya
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Meena Thakur Vs. State of H.P. and ors.
CWP No. 627 of 2022 23.05.2022 Present: Mr. Arvind Sharma, Advocate, for the petitioner.
Mr. Kamal Kant, Deputy Advocate General, for respondents No.1 to 4.
Mr. Maan Singh, Advocate, for respondents No. 5 to 7. Learned counsel for the respondents seek more time to file reply.
List again on 19.09.2022.
( Sabina ) Judge ( Satyen Vaidya ) Judge 23rd May, 2022 (sushma) ::: Downloaded on - 23/05/2022 20:06:40 :::CIS