Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 69 in The West Bengal Maritime Board Act, 2000 69. Regulations to be published in the Official Gazette. - No regulations made by the Board shall have effect until they are published by the Board in the Official Gazette.
