Rajasthan High Court - Jaipur
Kesari Lal Meena S/O Late Shri Jagannath ... vs State Of Rajasthan on 23 February, 2022
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 2187/2018
Nisar Ahmad S/o Late Shri Abdul Karim
----Petitioner
Versus
Smt. Veenu Gupta
----Respondent
S.B. Civil Contempt Petition No. 2189/2018
Abdul Salam S/o Shri Mohhamad Ibharahim
----Petitioner
Versus
Smt. Veenu Gupta
----Respondent
S.B. Civil Contempt Petition No. 2198/2018
Raghuraj Singh Hada S/o Shri Mangi Lal
----Petitioner
Versus
Smt. Veenu Gupta
----Respondent
S.B. Civil Contempt Petition No. 2205/2018
Shambu Lal Sain S/o Late Shri Laxmi Narayan Sain
----Petitioner
Versus
Smt. Veenu Gupta
----Respondent
S.B. Civil Contempt Petition No. 2210/2018
Ramkishan Verma S/o Shri Modu Lal
----Petitioner
Versus
Smt. Veenu Gupta
----Respondent
S.B. Civil Contempt Petition No. 2225/2018
Kesari Lal Meena S/o Late Shri Jagannath Meena
----Petitioner
(Downloaded on 24/02/2022 at 09:13:30 PM)
(2 of 11) [CCP-2187/2018]
Versus
State Of Rajasthan
----Respondent
S.B. Civil Contempt Petition No. 2265/2018
Tejkaran Soraniya S/o Late Shri Onkarlal
----Petitioner
Versus
Smt. Veenu Gupta Principle Secretary To The Govt. Medical And
Health And Family Welfare Department
----Respondent
S.B. Civil Contempt Petition No. 2266/2018
Nar Singh S/o Late Shri Mishri Lal
----Petitioner
Versus
Smt. Veenu Gupta
----Respondent
S.B. Civil Contempt Petition No. 351/2019
Shikhar Chand Jain S/o Late Shri Nemi Chand Jain
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Contempt Petition No. 592/2019
Devi Lal S/o (Late) Shri Kalulal Ji
----Petitioner
Versus
State Of Rajasthan Through Secretary
----Respondent
S.B. Civil Contempt Petition No. 1351/2019
Ram Lal Sharma S/o Late Shri Gangadhar Sharma
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Contempt Petition No. 838/2020
(Downloaded on 24/02/2022 at 09:13:31 PM)
(3 of 11) [CCP-2187/2018]
Yagydutt Sharma S/o Mitthan Lal Sharma
----Petitioner
Versus
State Of Rajasthan Through Principal Secretary
----Respondent
Connected With
S.B. Civil Contempt Petition No. 2114/2017
Ram Gopal Sharma And Ors
----Petitioner
Versus
Smt Veenu Gupta And Ors
----Respondent
S.B. Civil Contempt Petition No. 2115/2017
Indraj Meena
----Petitioner
Versus
Smt Veenu Gupta And Ors
----Respondent
S.B. Civil Contempt Petition No. 671/2018
Sunil Kumar Singh And Ors
----Petitioner
Versus
Smt Veenu Gupta And Ors
----Respondent
S.B. Civil Contempt Petition No. 672/2018
Sedmal And Ors
----Petitioner
Versus
Smt Veenu Gupta And Ors
----Respondent
S.B. Civil Contempt Petition No. 677/2018
Bheemraj Sharma
----Petitioner
Versus
Smt Veenu Gupta And Ors
----Respondent
S.B. Civil Contempt Petition No. 678/2018
Smt Hukam Kanwar
----Petitioner
Versus
(Downloaded on 24/02/2022 at 09:13:31 PM)
(4 of 11) [CCP-2187/2018]
Smt Veenu Gupta And Ors
----Respondent
S.B. Civil Contempt Petition No. 680/2018
Ranglal Saini
----Petitioner
Versus
Smt Veenu Gupta And Ors
----Respondent
S.B. Civil Contempt Petition No. 784/2018
Heera Lal And Ors
----Petitioner
Versus
Veenu Gupta And Ors
----Respondent
S.B. Civil Contempt Petition No. 785/2018
Chouthmal And Ors
----Petitioner
Versus
Veenu Gupta And Ors
----Respondent
S.B. Civil Contempt Petition No. 1479/2018
Virendra Singh Solanki S/o Late Shri Jagan Prasad
----Petitioner
Versus
Sh Veenu Gupta, Principal Secretary To The Govt.
----Respondent
S.B. Civil Contempt Petition No. 1566/2018
Brijendra Singh Son Of Late Sh. Mangat Singh
----Petitioner
Versus
Sh Veenu Gupta
----Respondent
S.B. Civil Contempt Petition No. 1622/2018
Soni Ram S/o Late Sh. Adhula Ram
----Petitioner
Versus
Smt. Veenu Gupta
----Respondent
S.B. Civil Contempt Petition No. 1623/2018
Prabhu Dayal Jayant S/o Late Sh. Tikam Ram
----Petitioner
(Downloaded on 24/02/2022 at 09:13:31 PM)
(5 of 11) [CCP-2187/2018]
Versus
Smt. Veenu Gupta,
----Respondent
S.B. Civil Contempt Petition No. 2199/2018
Puran Chand S/o Late. Shri Sannu,
----Petitioner
Versus
Smt. Veenu Gupta
----Respondent
S.B. Civil Contempt Petition No. 2260/2018
Laxmi Narain Jajoria S/o Shri Prabhu Dayal Jajoria
----Petitioner
Versus
Smt. Veenu Gupta Principal Secretary Medical And Health
Department
----Respondent
S.B. Civil Contempt Petition No. 2262/2018
Amarchand Jangid S/o Kanhiya Lal Jangid
----Petitioner
Versus
Smt. Veenu Gupta Principal Secretary Medical And Health
Department
----Respondent
S.B. Civil Contempt Petition No. 2381/2018
Babulal Jatav S/o Late Sh. Piddi Ram
----Petitioner
Versus
Smt. Veenu Gupta
----Respondent
S.B. Civil Contempt Petition No. 2427/2018
Kaluwa Ram S/o Late Sh. Parsadi Ram
----Petitioner
Versus
Smt. Veenu Gupta
----Respondent
S.B. Civil Contempt Petition No. 1063/2019
Hari Singh Yadav Son Of Late Sh. Chisa Singh Yadav
----Petitioner
Versus
Sh. Rohit Kumar Singh
----Respondent
S.B. Civil Contempt Petition No. 1281/2019
(Downloaded on 24/02/2022 at 09:13:31 PM)
(6 of 11) [CCP-2187/2018]
Shanti Devi W/o Shri Ghasiram Sharma
----Petitioner
Versus
Shri Rohit Kumar Singh, Principal Secretary
----Respondent
S.B. Civil Contempt Petition No. 333/2020
Sedu Ram Bairwa S/o Late Shri Kanhiyalal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Contempt Petition No. 222/2021
Rajaram Sharma Son Of Shri Ram Swaroop Sharma
----Petitioner
Versus
Siddarth Mahajan
----Respondent
S.B. Civil Contempt Petition No. 789/2021
Babu Lal Raigar S/o Shri Bhagwan Sahai
----Petitioner
Versus
Shri Akhil Arora Principal Secretary To The Government
----Respondent
S.B. Civil Contempt Petition No. 2161/2018
Durga Shankar Singh S/o Late Shri Mokam Singh
----Petitioner
Versus
Smt. Veenu Gupta
----Respondent
Connected With
S.B. Civil Contempt Petition No. 2190/2018
Rishikant Saxena S/o Shri Narayan Saxena
----Petitioner
Versus
Smt. Veenu Gupta
----Respondent
S.B. Civil Contempt Petition No. 2193/2018
Ramswarop S/o Late Shri Baluram
----Petitioner
Versus
(Downloaded on 24/02/2022 at 09:13:31 PM)
(7 of 11) [CCP-2187/2018]
Smt. Veenu Gupta
----Respondent
S.B. Civil Contempt Petition No. 2202/2018
Prabhu Lal S/o Late Shri Bhanwar Das
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Contempt Petition No. 2178/2018
Nand Lal S/o Late Shri Chaturbhuj
----Petitioner
Versus
State Of Rajasthan Through Secretary
----Respondent
S.B. Civil Contempt Petition No. 2183/2018
Ghasi Lal S/o Late Shri Javaahri Lal
----Petitioner
Versus
Smt. Veenu Gupta
----Respondent
S.B. Civil Contempt Petition No. 2186/2018
Puran Chand Verma S/o Late Shri Kushal Singh
----Petitioner
Versus
Smt. Veenu Gupta
----Respondent
S.B. Civil Contempt Petition No. 2194/2018
Mohan Lal Sain S/o Late. Shri Ram Dayal Sain
----Petitioner
Versus
Smt. Veenu Gupta
----Respondent
S.B. Civil Contempt Petition No. 2200/2018
Ramprasad S/o Late Shri Chhagan Lal
----Petitioner
(Downloaded on 24/02/2022 at 09:13:31 PM)
(8 of 11) [CCP-2187/2018]
Versus
Smt. Veenu Gupta
----Respondent
S.B. Civil Contempt Petition No. 2206/2018
Heera Lal S/o Late Shri Rodu Lal,
----Petitioner
Versus
Smt. Veenu Gupta
----Respondent
S.B. Civil Contempt Petition No. 2207/2018
Suresh Kumar Saxena S/o Late Shri Vishamber Dayal Saxena
----Petitioner
Versus
Smt. Veenu Gupta
----Respondent
S.B. Civil Contempt Petition No. 2208/2018
Smt. Bhagwati Devi W/o (Late) Shri Ram Prasad Yogi
----Petitioner
Versus
State Of Rajasthan Through Secretary
----Respondent
S.B. Civil Contempt Petition No. 2209/2018
Mathura Lal S/o Late Shri Ganesh Ram,
----Petitioner
Versus
Smt. Veenu Gupta
----Respondent
S.B. Civil Contempt Petition No. 2211/2018
Smt. Gyarsi Bai W/o Late Shri Todarmal
----Petitioner
Versus
Smt. Veenu Gupta
----Respondent
(Downloaded on 24/02/2022 at 09:13:31 PM)
(9 of 11) [CCP-2187/2018]
S.B. Civil Contempt Petition No. 354/2019
Phool Chand S/o Late Shri Surajmal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Contempt Petition No. 2174/2018
Prakash Babu Saxena S/o Late Shri Kushi Ram Saxena
----Petitioner
Versus
Smt. Veenu Gupta
----Respondent
For Petitioner(s) : Mr.Mukesh Sharma, Adv.
Mr.Praveen Sharma, Adv.
Mr.Pramod Singh, Adv.
Mr.Narendra Kumar Mishra, Adv.
Mr.Shreedhar Purohit, Adv.
Ms.Rekha Dixit, Adv.
For Respondent(s) : Dr.V.B.Sharma, AAG
Mr.Pratap Singh Dootar, Additional
Director (Non-Gazetted) (Present in
person)
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR
Order
23/02/2022
Registry is directed to connect all these matters together.
Learned Additional Advocate General Dr.V.B.Sharma along
with Mr.Pratap Singh Dootar, Additional Director (Non-Gazetted),
is present in the Court and submits that an order dated
25.01.2022 has been issued by the Director-Non Gazetted,
Medical and Health Services, Jaipur, whereby the decision has
been taken to consider the cases of different writ petitioners and
(Downloaded on 24/02/2022 at 09:13:31 PM)
(10 of 11) [CCP-2187/2018]
other eligible persons, who are entitled for revised pay scales of
Rs.975-1720, 1200-2050 and 1640-2900 (5500-9000) as per
decision given in the cases of D.B. Special Appeal (Writ) No.
1068/2014 (Govind Dan Charan Vs. State of Rajasthan) and
D.B. Special Appeal (Writ) No. 738/2014 (State of
Rajasthan Vs. Dadam Das Vaishnav).
Learned counsel submitted that entitlement of eligible
persons including the petitioners, is being examined in view of the
said order and accordingly, the individual orders are issued in
favour of the petitioners granting them actual benefit. A copy of
the order dated 25.01.2022 has also been given to learned
counsel for the petitioners.
This Court deems it proper to direct learned Additional Advocate General Dr.V.B.Sharma to file a concised statement in respect of compliance being made in the present bunch of contempt petitions. The said concised statement will give a complete details of payments being made to the contempt petitioners, the date of making payment and the cases whether they are covered by Govind Dan Charan (supra) & Dadam Das Vaishnav (supra). The required details may be furnished on or before the next date of hearing.
S.B. Civil Contempt Petition No. 2174/2018:-
Matter comes up on an application filed by legal representatives of the petitioner.
Learned counsel submits that the original petitioner has expired and as such his legal heirs want to pursue the contempt petition.
(Downloaded on 24/02/2022 at 09:13:31 PM)
(11 of 11) [CCP-2187/2018] For the reasons mentioned in the aforesaid application, the same is allowed. Amended cause-title filed, is allowed to be taken on record.
A copy of the petition be given in the office of Dr.V.B.Sharma, AAG.
List all these matters on 04.04.2022. A copy of this order be placed separately in each file.
(ASHOK KUMAR GAUR),J Monika/4-38, 41-55, 61 (Downloaded on 24/02/2022 at 09:13:31 PM) Powered by TCPDF (www.tcpdf.org)