Section 96 in Maharashtra Cinemas (Regulation) Rules, 1966
96. Inspection of construction.
- The Executive Engineer/Assistant Engineer/Deputy Engineer/Sub-Divisional Officer concerned may at any time inspect a cinema theatre which is under construction with a view to satisfying himself that the construction is according to the approved plans and specifications.If any deviations are found, the Executive Engineer/Assistant Engineer/Deputy Engineer/Sub-Divisional Officer concerned, shall report the same to the licensing authority and also inform the owner.
