Madhya Pradesh High Court
Ladduram Kori vs Jajpal Singh on 14 November, 2018
1 RP-1711-2018
The High Court Of Madhya Pradesh
RP-1711-2018
(LADDURAM KORI Vs JAJPAL SINGH)
1
Gwalior, Dated : 14-11-2018
Shri N.K. Gupta, learned senior counsel with Shri Ravi Gupta, learned
counsel for the petitioner.
Let the case be taken up with the pending record of Writ Petition
No.7047/13 in the next week.
(SHEEL NAGU) (VIVEK AGARWAL)
JUDGE JUDGE
mani
SUBASRI MANI
2018.11.15
10:28:53 +05'30'