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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Kerala - Subsection

Section 53(9) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(9)The University shall either comply with the instruction issued by theGovernment under sub-section (8) or place the matter before the Chancellor for his ordersand the orders issued by the Chancellor shall be final.