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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1) in The Rules for Election of a Member to Appointments Committee of Madurai Corporation Council

(1)Every member wishing to vote shall be supplied with a ballot paper which shall be in the following form and shall bear on the reverse the signature facsimile of the president of the meeting.Counter Foil NumberElection of a Member to the Appointments Committee Ballot Paper
Name of candidates Cross-marks
1 ............................. .............................
2 ............................. .............................
3 ............................. .............................
4 ............................. .............................
5 ............................. .............................