Gujarat High Court
D.R Garmetns (India) Pvt. Ltd vs M/S Jmc Projects (India) Limited on 27 April, 2016
Author: S.R.Brahmbhatt
Bench: S.R.Brahmbhatt, B.N. Karia
C/FA/487/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEAL NO. 487 of 2016
With
CIVIL APPLICATION NO. 2204 of 2016
In
FIRST APPEAL NO. 487 of 2016
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D.R GARMETNS (INDIA) PVT. LTD.....Appellant
Versus
M/S JMC PROJECTS (INDIA) LIMITED....Defendant
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Appearance:
MR SK PATEL, ADVOCATE for the Appellant
M/S WADIAGHANDY & CO, CAVEATOR for the Defendant No. 1
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CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
and
HONOURABLE MR.JUSTICE B.N. KARIA
Date : 27/04/2016
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE S.R.BRAHMBHATT) The matter was heard on earlier occasion and it was adjourned for permitting counsels for placing on record the written submission, if any. The appellant's written submissions have been placed on record. The respondents are seeking time only for two days for their counter on record. Put up on 03.05.2016.
(S.R.BRAHMBHATT, J.) (B.N. KARIA, J.) Pankaj Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu Apr 28 03:02:13 IST 2016