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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(1) in The Rajasthan Minor Irrigation Works Rules, 1956

(1)pass or cause any animal or vehicle to pass on or across any work controlled under these rules except upon such bridges, fords and ferries and their approaches as are provided for public use, or