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Madhya Pradesh High Court

Gajendra Rawat vs The State Of Madhya Pradesh on 25 July, 2024

Author: Sanjeev S Kalgaonkar

Bench: Sanjeev S Kalgaonkar

1 MCRC-30539-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 30539 of 2024 (GAJENDRA RAWAT Vs THE STATE OF MADHYA PRADESH ) Dated : 25-07-2024 Shri Prasoon Maheshwari - Advocate for the applicant. Shri Lokendra Shrivastava, learned Public Prosecutor for the State.

Learned counsel for the applicant requests for grant of adjournment o next week to argue the matter.

Granted.

List the case in the next week.

(SANJEEV S KALGAONKAR) JUDGE *VJ* Signature Not Verified Signed by: VIJAY TRIPATHI Signing time: 25-07-2024 05:00:57 PM