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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(3) in Jaunsar-Bawar Zamindari Abolition and Land Reforms (Chapter III) Rules, 1961

(3)Section 43 (1). - The Compensation Officer shall also maintain a register in J.B. Form 12, in two parts-Part I for vouchers relating to payment in cash, and Part II for vouchers relating to payments made by adjustment.