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Allahabad High Court

U.P.S.R.T.C. Thru' Its Regional ... vs Jag Prasad & Others on 23 July, 2010

Court No. - 40

Case :- FIRST APPEAL FROM ORDER No. - 865 of 2005

Petitioner :- U.P.S.R.T.C. Thru' Its Regional Manager & Others
Respondent :- Jag Prasad & Others
Petitioner Counsel :- Rahul Anand Gaur

Hon'ble Satya Poot Mehrotra,J.

Hon'ble Shyam Shankar Tiwari,J.

On account of failure on the part of the learned counsel for the appellants in taking requisite steps for issuance of notice pursuant to the Order dated 13.4.2005 passed by the Court , the case is listed today under Chapter XII, Rule 4 of the Rules of the Court with the Office Report dated 13.5.2010. Civil Misc. Application No. ........of 2010 has been filed today. Registry is directed to give appropriate number to the said application. Along-with the said application, requisite steps have been taken. Delay in taking steps is condoned.

Office is directed to proceed.

Notice will now be issued fixing 13.12.2010. List this case on 13.12.2010 along with connected matter. Order Date :- 23.7.2010 aks