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[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(5)(ii) in The M.P. Entertainments Duty and Advertisements Tax Act, 1936

(ii)Rule 16Aof the Madhya Pradesh Entertainments Duty and Advertisements Tax Rules, 1942 to the Excise Commissioner, Madhya Pradesh.