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Bengal Presidency - Section

Section 687 in Police Regulations, Bengal , 1943

687. Members of Unarmed Police temporarily at headquarters to remain under Armed Inspector. [§ 12, Act V, 1861].

- Officers below the rank of Inspector belonging to the Unarmed Police who may, for any reason, be temporarily at headquarters, shall be under the Armed Inspector and subject to the same routine and discipline as officers of the District Armed Police.