Himachal Pradesh High Court
Ranvir Singh vs . State Of H.P. And Ors. on 13 January, 2023
Bench: Sabina, Satyen Vaidya
Ranvir Singh Vs. State of H.P. and ors.
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CWP No. 308 of 2023 13.01.2023 Present: Mr. Dixit Sahotra, Advocate, on behalf of Mr. Mandeep Chandel, Advocate, for the petitioner.
Mr. Ajay Singh Kayshap, Advocate, on behalf of Mr. Ajay Kumar Chauhan, Advocate, for the respondents.
Notice. Mr. Ajay Singh Kayshap, learned counsel, reply.
r to accepts notice on behalf of the respondents and seeks time to file List again on 14.03.2023.
( Sabina) Judge ( Satyen Vaidya ) Judge 13th January, 2023 (sushma) ::: Downloaded on - 13/01/2023 20:34:23 :::CIS