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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(4) in Madhya Pradesh Farmers' Organisation Election Rules, 1999

(4)If, after the enquiry, the Presiding Officer considers that the challenge has not been established, he shall allow the person, challenged, to vote, and if he considers that the challenge has been established, he shall debar the person challenged from voting.