Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Tamilnadu - Subsection

Section 81(a) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005

(a)views expressed or suggestions made by the other party in respect of a possible settlement of the dispute;