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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Karnataka - Subsection

Section 31(2)(ix) in The Karnataka State Universities Act, 2000

(ix)to make proposals for the institution of posts of Professorships, Readships, Lecturerships and other posts of teachers required by the University and for prescribing the duties of such posts;