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[Cites 0, Cited by 0] [Section 8A(1)] [Section 8A] [Entire Act]

State of Assam - Subsection

Section 8A(1)(b) in Assam Khadi and Village Industries Board Act, 1955

(b)a Standing Finance Committee consisting of five members of whom three members shall be appointed by the Board from amongst the members of the Board and the remaining two shall be filled in by the State Government by making nomination from persons who by their wide financial experience are fitted to serve on the Standing Finance Committee.]