Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 18 in Andhra Pradesh Allopathic Private Medical Care Establishments (Registration and Regulation) Rules, 2007 18. Whether registration is sought for main facility, or branches also, if so details (separate application shall be submitted for each branch)
