Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 42 in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

42. Restrictions on expenditure not included in the budget.

(1)No sum shall be expended by or on behalf of the University unless the expenditure of the same is covered by a current budget grant or can be met by re-appropriation or by drawing on the closing balance.
(2)The closing balance shall not be reduced below such amount as may be prescribed by the Statutes.