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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(h) in Haryana Municipal (Registration and Proper Control of Dogs) Bye-laws 2005

(h)"veterinary doctor" means a person who holds a degree of a recognized veterinary college and is registered with the Indian Veterinary Council [Haryana Veterinary Council] [Added by Haryana Notification No. S.O. 14/H.A. 24/1973/Sections 200 and 214/2004. dated 27.1.2006.]