- The Madhya Pradesh Grazing Rate Rules, 1979 are hereby repealed except with respect to things done or omitted to be done under the rules so repealed.Form 'A'[See Rule 5(1)]Form of application for Grazing Pass/Transit Grazing PassTo,The............. Gram Sabha.......... I.......... request for grant of Grazing pass/Transit pass. The particulars in this respect are as given below :-(a)Name and address of the applicantFather's name(b)Type of Pass Grazing Pass/TransitGrazing Pass.(c)If application is for Grazing passName of Grazing unitName of Grazing sub-unitName of Gram Sabha(d)If application is for transit grazing pass
