Gujarat High Court
Chief Secretary - State Of Gujarat vs Pucl Gujarat Chapter & ... on 5 September, 2014
Bench: Bhaskar Bhattacharya, J.B.Pardiwala
C/MCA/2136/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC.CIVIL APPLICATION (FOR CLARIFICATION) NO. 2136 of
2014
In
MISC.CIVIL APPLICATION NO. 2765 of 2013
In
WRIT PETITION (PIL) NO. 216 of 2012
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CHIEF SECRETARY - STATE OF GUJARAT....Applicant(s)
Versus
PUCL GUJARAT CHAPTER & 2....Opponent(s)
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Appearance:
GOVERNMENT PLEADER for the Applicant(s) No. 1
MR AJ YAGNIK, ADVOCATE for the Opponent(s) No. 1 - 2
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CORAM: HONOURABLE THE CHIEF JUSTICE MR.
BHASKAR BHATTACHARYA
and
HONOURABLE MR.JUSTICE J.B.PARDIWALA
Date : 05/09/2014
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA) Let the matter appear on 12th September 2014 at 2:30 p.m. To be listed as first item.
(BHASKAR BHATTACHARYA, CJ.) (J.B.PARDIWALA, J.) *malek Page 1 of 1