Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 9 in Jammu and Kashmir Kahcharai Act, 1994 9. Census of livestock. - The Government may, at any time, direct census of livestock or of a particular species thereof to be taken simultaneously throughout the State or in any part thereof.
