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State of Rajasthan - Section

Section 3 in The Manual of Departmental Orders

3.

- The Irrigation Branch is administered by one or more Chief Engineers who are responsible to Government for the efficient working of the Branch and are the responsible professional advisers of Government in all matters relating to the Branch. The Chief Engineer will recommend to Government postings, transfers and leave of all Engineer Officers and (Deputy Collectors), as well as the punishment of all officers appointed by Government, provided that the power to punish has not been delegated to him.Superintending Engineers