Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(v) in Andhra Pradesh Urban Areas (Development) Act, 1975

(v)the use of any land for the purpose of agriculture, gardening or forestry (inducing afforestation) and the use for any purpose specified in this clause of any building occupied together with the land so used ;