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State of Rajasthan - Section

Section 26 in The Bar Council of Rajasthan Election Rules, 1968

26. Arrangement of valid voting papers in parcels.

- On the day fixed for counting the Returning Officer shall open all the ballot boxes and after rejecting the voting papers which are invalid or which cannot be taken into account for the purpose of election under these Rules, the Returning Officer shall-
(a)arrange the remaining voting papers in parcels according to the first preference recorded for each candidate;
(b)count and record the number of papers in each parcel;
(c)credit to each candidate the value of papers in his parcel.