Patna High Court - Orders
D. K. Memorial College vs The Punjab National Bank & Ors on 29 January, 2018
Author: Chakradhari Sharan Singh
Bench: Chakradhari Sharan Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.2478 of 2017
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D. K. Memorial College
... ... Petitioner/s
Versus
The Punjab National Bank & Ors
... ... Respondent/s
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with
Civil Writ Jurisdiction Case No. 17599 of 2017
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Dr. Awdhesh Kumar
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
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Appearance :
(In Civil Writ Jurisdiction Case No. 2478 of 2017)
For the Petitioner/s : Mr. Arun Kumar
For the Respondent/s : Mr. Kumar Priya Ranjan
(In Civil Writ Jurisdiction Case No. 17599 of 2017)
For the Petitioner/s : Mr. Arun Kumar
For the Respondent/s : Mr. SMT.BINITA SINGH -SC28
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CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN
SINGH
ORAL ORDER
4 29-01-2018Learned Counsel for the parties submit that issues involved in these two applications are not analogous and are different.
A counter affidavit has been filed on behalf of the University in CWJC No. 2478 of 2017, let the same be kept on record.
List CWJC No. 2478 of 2017, under the same heading, on 30th January, 2018.
Patna High Court CWJC No.2478 of 2017(4) dt.29-01-2018 2/2 Let CWJC No. 17599 of 2017 be listed, under the same heading, on 12th February, 2018, so as to enable learned Counsel for the University to file counter affidavit.
(Chakradhari Sharan Singh, J) Prabhakar Anand/-
U √