Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 76(7)] [Section 76] [Entire Act]

Union of India - Subsection

Section 76(7)(c) in Finance (No. 2) Act, 2014

(c)the due diligence to be carried out by the persons for the purpose of identification of any reportable account referred to in sub-section (1)