Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] Union of India - Subsection Section 18(19) in The Recognition Of Zoo Rules, 1992 (19)Proper arrangement of drainage of excess of water and arrangements for removal of excreta and residual water from each cell/cubicle/enclosure shall be made.
