Allahabad High Court
State Of U.P. And 3 Ors. vs Siddharth Upbhokta Sahkari Samiti ... on 6 February, 2018
Author: Bachchoo Lal
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL No. - 30 of 2018 Appellant :- State Of U.P. And 3 Ors. Respondent :- Siddharth Upbhokta Sahkari Samiti Limited And Another Counsel for Appellant :- Prem Prakash Chaudhary Counsel for Respondent :- Anirudh Kumar Upadhyay Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the appellants, the case is passed over for the day.
List after ten days.
Order Date :- 6.2.2018 Gss