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[Cites 1, Cited by 1]

Punjab-Haryana High Court

Satnam Kaur vs Madan Mohan Pal Singh & Others on 21 March, 2012

Author: L. N. Mittal

Bench: L. N. Mittal

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH


                                        CIVIL REVISION NO.1702 OF 2012
                                      DATE OF DECISION: 21st March , 2012



Satnam Kaur

                                                                .... Petitioner

                                     Versus

Madan Mohan Pal Singh & others

                                                             .... Respondents
CORAM :- HON'BLE MR. JUSTICE L. N. MITTAL.
                                      ****
PRESENT: Mr. Puneet Sharma, Advocate for the petitioner.

                                       ****
L.N. MITTAL, J. (Oral)

For the reasons recorded in order of even date passed in CR No.1694 of 2012 titled Gurcharan Singh versus Madan Mohan Pal Singh & others, the instant revision petition is also dismissed.

(L. N. MITTAL) JUDGE 21.03.2012 'raj'