Punjab-Haryana High Court
Satnam Kaur vs Madan Mohan Pal Singh & Others on 21 March, 2012
Author: L. N. Mittal
Bench: L. N. Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CIVIL REVISION NO.1702 OF 2012
DATE OF DECISION: 21st March , 2012
Satnam Kaur
.... Petitioner
Versus
Madan Mohan Pal Singh & others
.... Respondents
CORAM :- HON'BLE MR. JUSTICE L. N. MITTAL.
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PRESENT: Mr. Puneet Sharma, Advocate for the petitioner.
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L.N. MITTAL, J. (Oral)
For the reasons recorded in order of even date passed in CR No.1694 of 2012 titled Gurcharan Singh versus Madan Mohan Pal Singh & others, the instant revision petition is also dismissed.
(L. N. MITTAL) JUDGE 21.03.2012 'raj'