Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Uttarakhand - Subsection

Section 45(a) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

(a)pasture lands or lands covered by water and used for the purpose of growing water crops or land in the bed of a river and used for casual or occasional cultivation;