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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Uttar Pradesh - Subsection

Section 73(5) in U.P. Zila Panchayats Service Rules, 1970

(5)Every entry in the character roll which may adversely affect the promotion of the servant concerned shall be communicated to him within three months from the date it is recorded and a note to this effect made in the character roll.