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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Karnataka - Subsection

Section 33(1) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(1)The Academic Council shall be reconstituted by the Chancellor once in three years which shall consist of the following members, namely:-
(a)the Vice Chancellor, who shall be the chairperson thereof;
(b)Two members who have made a significant contribution to the field of Rural Development and Panchayat Raj or Law reforms nominated by the Government.
(c)Three persons from amongst the educationists of repute or men of letters or eminent public men or industrialists who are not in the service of the University, nominated by the Vice Chancellor;
(d)The Director, Training, Publication and Supervision of all schools.
(e)The Director, Centre for Research, Innovation and Evaluation.
(f)All Heads of the Schools.
(g)All Heads of Regional centers.
(h)Director, Abdul Nazeer Sab State Institute of Rural Development, Mysore
(i)Three members of the teaching staff, representing Professors, Associate Professors and Assistant Professors of the University by seniority and rotation nominated by the Vice Chancellor.
(j)The Registrar shall be ex-officio Member Secretary.