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[Cites 0, Cited by 0] [Section 73(4)] [Section 73] [Entire Act]

Union of India - Subsection

Section 73(4)(c) in The Multi-State Co-Operative Societies Act, 2002

(c)whether the report on the accounts of any branch office audited by a person other than the multi-State co-operative society’s auditor has been forwarded to him and how he has dealt with the same in preparing the auditor’s report;