Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 25 in The West Bengal Factories (Exemption) Rules, 1982 25. factories manufacturing hydrogenated vegetable oil, on the work of refining, bleaching, filtering, generation of hydrogen hydrogenating and deodorizing process;
