Bombay High Court
Naik Business Services Private Limited vs Lmp Precision Engineering Co.Pvt Ltd ... on 15 January, 2019
Author: G.S. Kulkarni
Bench: G.S. Kulkarni
1 10-arbap 59-14@arbp 719-14
psv
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION APPLICATION NO.59 OF 2014
Naik Business Services Private Limited ..Applicant
Vs.
LMP Precision Engineering Co.Pvt. Ltd. & Ors. ..Respondents
WITH
ARBITRATION PETITION NO.719 OF 2014
Naik Business Services Private Limited ..Petitioner
Vs.
LMP Precision Engineering Co.Pvt. Ltd. ..Respondent
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Mr.Prathamesh Kamat with Mr.Vikram Kamat i/b. M/s.Kochhar & Co.
for Applicant/Petitioner.
Mr.Bimal Rajasekhar for Respondent.
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CORAM : G.S. KULKARNI, J.
DATE : 15th JANUARY, 2019 P.C.:
At the request of learned Counsel for the Applicant/Petitioner, stand over to 22 January 2019, as a last chance. No request for any further adjournment will be entertained.
[G.S. KULKARNI, J.] ::: Uploaded on - 16/01/2019 ::: Downloaded on - 17/01/2019 23:53:52 :::