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State of Jammu-Kashmir - Section

Section 8 in Jammu and Kashmir Civil Services (Higher Standard Pay Scale Scheme) Rules, 1996

8. Efficiency Bar

—If an employee is eligible for Higher Standard Pay Scale but he is held up at the Efficiency Bar in the existing pay scale the procedure for crossing of Efficiency Bar in the process of fixation of pay in Higher Standard Pay Scale will be the same as laid down in Rule 11 of J&K Civil Services (Revised Pay) Rules, 1992.