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State of Jammu-Kashmir - Section

Section 66 in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

66. Provisions of Ranbir Penal Code, not to apply to any offence under this Act.

- The provisions of the State Ranbir Penal Code, Samvat 1989, in so far as such provisions relate to offences with regard to weights or measures, shall not apply to any offence which is punishable under this Act.Chapter-XII Miscellaneous.