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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(8) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

(8)No recommendation made by the Selection Committee shall be considered to be valid unless it is supported by a majority of the members present;Provided that in the case of a Selection Committee constituted under sub-section (5), the presence of at least two experts, and in the case of Selection Committee constituted under sub-section (6), the presence of at least one expert shall be necessary.