Rajasthan High Court - Jaipur
Prabhati Lal vs Smt Surji And Ors on 27 July, 2022
Author: Sudesh Bansal
Bench: Sudesh Bansal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Revision Petition No. 126/2007
Prabhati Lal S/o Suwaram
----Petitioner
Versus
Smt Surji W/o Banshidhar And Ors
----Respondents
For Petitioner(s) : Mr. Mohit Goyal & Mr. Gopesh Kumar for Mr. S.C. Gupta, Sr. Advocate For Respondent(s) : Mr. M.M. Ranjan, Sr. Advocate assisted by Mr. Rohan Agarwal HON'BLE MR. JUSTICE SUDESH BANSAL Order 27/07/2022 Since, the revision petition is pending from the year 2007 for hearing, with consent of both parties let the revision petition be heard finally and listed on 01.08.2022 in "supplementary list".
Till then, interim order shall continue. Accordingly, the application (I.A.No.01/2022) stands disposed of.
(SUDESH BANSAL),J SACHIN /103 (Downloaded on 01/08/2022 at 09:17:22 PM) Powered by TCPDF (www.tcpdf.org)