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Rajasthan High Court - Jaipur

Prabhati Lal vs Smt Surji And Ors on 27 July, 2022

Author: Sudesh Bansal

Bench: Sudesh Bansal

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Revision Petition No. 126/2007

                                   Prabhati Lal S/o Suwaram
                                                                                                       ----Petitioner
                                                                       Versus
                                   Smt Surji W/o Banshidhar And Ors
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Mohit Goyal & Mr. Gopesh Kumar for Mr. S.C. Gupta, Sr. Advocate For Respondent(s) : Mr. M.M. Ranjan, Sr. Advocate assisted by Mr. Rohan Agarwal HON'BLE MR. JUSTICE SUDESH BANSAL Order 27/07/2022 Since, the revision petition is pending from the year 2007 for hearing, with consent of both parties let the revision petition be heard finally and listed on 01.08.2022 in "supplementary list".

Till then, interim order shall continue. Accordingly, the application (I.A.No.01/2022) stands disposed of.

(SUDESH BANSAL),J SACHIN /103 (Downloaded on 01/08/2022 at 09:17:22 PM) Powered by TCPDF (www.tcpdf.org)