Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(1)(p) in Chhattisgarh Audyogik Nivesh Protsahan Adhiniyam, 2002

(p)Secretary in charge of matters relating to Industries by whatever name designated, shall ex-officio be the Convenor of the [Board] [Substituted 'Committee' by Act No. 16 of 2004, dated 2.1.2005.].